Himachal Pradesh High Court
Shankar Dass & Ors. vs . Dharam Chand & Ors. on 21 September, 2023
Shankar Dass & ors. vs. Dharam Chand & ors.
RSA No.64/2011.
21.9.2023 Present: Mr. Vaibhav Singh Chauhan, Proxy Counsel, for the appellants.
Ms. Ranjna Chauhan, Proxy Counsel, for respondents No.1, 3, 4, 8 and LRs No.9 (a) to 9 (d).
Respondent No.5 already ex-parte vide order dated 25.5.2022.
of None for the remaining respondents.
CMP No.11279/2023 rt For the reasons stated in the application, the same is allowed. The factum of death of respondent No.2-Karam Chand, died on 21.11.2021, is taken on record.
The application stands disposed of.
RSA No.64/2011Appropriate steps for bringing on record the legal representatives of deceased respondent No.2, be now taken by the concerned party.
As prayed, list after four weeks.
(Bipin C. Negi) Judge 21st September, 2023 (CS) ::: Downloaded on - 21/09/2023 20:37:02 :::CIS