Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Maharashtra - Subsection Section 20(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981 (1)As soon as the application is received in the office of the Member-Secretary it shall be given a Serial No. and entered in the register of application in Form D.
