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Punjab-Haryana High Court

Krishan Avtar vs State Of Punjab And Anr on 13 October, 2014

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

                                                           VINOD KUMAR
                                                           2014.10.27 12:26
                                                           I attest to the accuracy and
                                                           authenticity of this document
                                                           Chandigarh


      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH


                                          CR No.6812 of 2014
                                          Date of decision:13.10.2014


Kishan Avtar                                                  ...Petitioner
                                 Versus
State of Punjab and another                               ...Respondents


CORAM: Hon'ble Mr. Justice Rakesh Kumar Jain



Present:    Mr. Ashish Gupta, Advocate,
            for the petitioner.
                   *****

RAKESH KUMAR JAIN, J For orders, see detailed reasons recorded in a separate order passed in CR No.6809 of 2014 titled as "Harish Kumar Vs. State of Punjab and another" of even date.




October 13, 2014                             (RAKESH KUMAR JAIN)
vinod*                                               JUDGE