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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(10) in Patna University Act, 1976

(10)to establish, maintain and manage Colleges and hostels and to recognise Colleges and hostels not maintained by the University :[Provided that after promulgation of the Intermediate Education Council Ordinance, 1976, recognition of intermediate Colleges shall be granted by the Intermediate Education Council:] [Inserted by Act 67 of 1982.]