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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(1)(c) in The Uttarakhand Police Act, 2007

(c)to protect internal security, to prevent and control terrorist act ivities, breaches of communal harmony, militant activities and other situations affecting internal security;