Madhya Pradesh High Court
Sunder Lal Rawat vs The State Of Madhya Pradesh on 1 April, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-7860-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7860 of 2024 (SUNDER LAL RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 01-04-2026 Shri Brijendra Kumar Mishra - Advocate for petitioner.
Ms. Swati Aseem George - Government Advocate for State.
As prayed by counsel appearing for petitioner, case is adjourned. List after four weeks.
(VISHAL DHAGAT) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 02-04-2026 11:46:38