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Madhya Pradesh High Court

Sunder Lal Rawat vs The State Of Madhya Pradesh on 1 April, 2026

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 WP-7860-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7860 of 2024 (SUNDER LAL RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 01-04-2026 Shri Brijendra Kumar Mishra - Advocate for petitioner.

Ms. Swati Aseem George - Government Advocate for State.

As prayed by counsel appearing for petitioner, case is adjourned. List after four weeks.

(VISHAL DHAGAT) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 02-04-2026 11:46:38