Calcutta High Court
Tushar Kanti Roy vs 2Nd. Industrial Tribunal on 13 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No.3453 of 1995
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
TUSHAR KANTI ROY.
Versus
2ND. INDUSTRIAL TRIBUNAL.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 13th February, 2014.
The Court : None appears even on the second call. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) B.Pal