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Calcutta High Court

Tushar Kanti Roy vs 2Nd. Industrial Tribunal on 13 February, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                            ORDER SHEET
                        WP No.3453 of 1995

                  IN THE HIGH COURT AT CALCUTTA

                 Constitutional Writ Jurisdiction

                          ORIGINAL SIDE




                        TUSHAR KANTI ROY.

                              Versus

                    2ND. INDUSTRIAL TRIBUNAL.


    BEFORE:

    The Hon'ble JUSTICE ARINDAM SINHA

Date : 13th February, 2014.

The Court : None appears even on the second call. The writ petition is dismissed for default.

(ARINDAM SINHA, J.) B.Pal