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[Cites 0, Cited by 0] [Section 12345(11)] [Section 12345] [Entire Act]

Union of India - Subsection

Section 12345(11)(l) in The Air Force Rules, 1969

(l)Forfeiture of arrears and other public money. [The words in italics are to be entered in the margin.]-To forfeit all arrears of pay and allowances and other public money due to him at the time of his dismissal (cashiering).