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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Official Languages (Use For Official Purposes Of The Union) Rules, 1976

(b)"Central Government Office" includes:--
(i)any Ministry, Department or office of the Central Government;
(ii)any office of a Commission, Committee or Tribunal appointed by the Central Government; and
(iii)any office of a corporation or company owned or controlled by the Central Government;