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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Goa - Subsection

Section 82(2)(iv) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(iv)that suitable measures shall be taken to prevent the chair, cage, skip or other receptacle from spinning or tripping in a manner dangerous to any occupant therein.