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State of Bihar - Section

Section 3 in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

3. Interpretation.

- In the interpretation of these Regulations, unless the context otherwise requires.
(i)words in the singular or plural term, as the case may be, shall also be deemed to include the plural or the singular terms.
(ii)references herein to these Regulations shall be construed as references to these Regulations as amended or modified by the Commission from time to time in accordance with the applicable Act, and Rules made thereunder.
(iii)the headings inserted in these Regulations are for convenience only.
(iv)reference to the statutes, Regulations or guidelines shall be construed as including all provisions consolidated, amended or replaced by such other statutes, Regulations or guidelines as the case may be from time to time.