Section 9 in RSWC Employees General Provident Fund Regulations, 1990
9. Duties of Head of Office.
- The Asstt. Accounts Officer (P) shall send to the Sr. Accounts Officer within 10 days of the close of each month a return in Form No. 2 of the employees qualifying to become subscribers of the fund for the first time during the preceding month together with the declaration in Form 1 furnished by such qualifying employees.
