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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(6)(6) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

6.2.2The applicant along with the licensed electrical contractor or his representatives shall be present on the stipulated date as per the aforesaid notice under Clause 6.2.1 of these Regulations for the inspection failing which the application may be rejected by the licensee. In case the application is rejected, written information in this respect shall be sent by the licensee to the applicant, within 7 days of the notified date of inspection.