Supreme Court - Daily Orders
Ramesh Kumar Rahi vs State Of Jharkhand on 14 July, 2014
Þ ITEM NO.40 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6992/2014
(Arising out of impugned final judgment and order dated 19/10/2013
in WPPIL No. 2514/2011 passed by the High Court Of Jharkhand At
Ranchi)
RAMESH KUMAR RAHI Petitioner(s)
VERSUS
STATE OF JHARKHAND & ORS Respondent(s)
(with appln. (s) for exemption from filing o.t. and prayer for
interim relief and office report)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.Kawaljeet Singh Bhatia, Adv.
for Mr. Subhro Sanyal ,Adv.
For Respondent(s) Mr.Amrendra Sharan, Sr.Adv.
Mr.R.S.Mazumdar, Sr.Adv.(A.G.)
Mr.Ajit Kumar, AAG
Mr.Sukant Vikram, Adv.
Mohd.Waquas, Adv.
Mr. Tapesh Kumar Singh ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Call the matter next week.
(G.V.Ramana) (Vinod Kulvi) Signature Not Verified Court Master Digitally signed by Asstt.Registrar Ramana Venkata Ganti Date: 2014.07.15 12:41:40 IST Reason: Þ ITEM NO.40 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6992/2014 (Arising out of impugned final judgment and order dated 19/10/2013 in WPPIL No. 2514/2011 passed by the High Court Of Jharkhand At Ranchi) RAMESH KUMAR RAHI Petitioner(s) VERSUS STATE OF JHARKHAND & ORS Respondent(s) (with appln. (s) for exemption from filing o.t. and prayer for interim relief and office report) Date : 14/07/2014 This petition was called on for hearing today. CORAM :
HON’BLE MR. JUSTICE H.L. DATTU HON’BLE MR. JUSTICE ARUN MISHRA For Petitioner(s) Mr.Kawaljeet Singh Bhatia, Adv.
for Mr. Subhro Sanyal ,Adv.
For Respondent(s) Mr.Amrendra Sharan, Sr.Adv.
Mr.R.S.Mazumdar, Sr.Adv.(A.G.) Mr.Ajit Kumar, AAG Mr.Sukant Vikram, Adv.
Mohd.Waquas, Adv.
Mr. Tapesh Kumar Singh ,Adv.
UPON hearing the counsel the Court made the following O R D E R Call the matter next week.
(G.V.Ramana) (Vinod Kulvi) Signature Not Verified Court Master Digitally signed by Asstt.Registrar Ramana Venkata Ganti Date: 2014.07.15 12:41:40 IST Reason: