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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in M.P. Panchayat Services (Conduct) Rules, 1998

(2)On occasion such as wedding anniversaries, funerals or religious unctions, when the making of a gift is conformity with the prevailing religious or social practice, a Panchayat Servant may accept gifts From his near relative but he shall make a report to the Chief Executive Officer except small gilt.