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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(c) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(c)the form and details of particulars for identification of weight or measure referred to in sub-section (2) of section 15;