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Union of India - Section

Section 32 in THE INDIAN ANTARCTIC ACT, 2022

32. Obstruction and false information.

(1)No person shall obstruct an Inspector or inspection team or hinder any of them in performing their functions in India or in Antarctica.
(2)No person shall knowingly or negligently provide any person false or misleading information, results or samples or file a document containing false or misleading information.