Calcutta High Court (Appellete Side)
M/S. Intercity Agencies Pvt. Ltd. & Anr vs State Of West Bengal & Ors on 22 September, 2022
Author: Jay Sengupta
Bench: Jay Sengupta
37 22.09.2022 NB Ct. 39 WPA 21905 of 2022 M/s. Intercity Agencies Pvt. Ltd. & Anr.
Vs. State of West Bengal & Ors. Mr. Ramesh Dhara, Ms. Mousumi Choudhury.
...for the petitioners.
Mr. Susovan Sengupta, Mr. Subir Pal.
...for the State.
Affidavit of service filed on behalf of the petitioners is taken on record.
Despite service, no one appears on behalf of the State.
Let Mr. Susovan Sengupta and Mr. Subir Pal, learned counsels who ordinarily appear on behalf of the State represent the State in this case. Their engagement may be regularised by the competent authority in due course. A copy of the application is handed over to Mr. Sengupta in Court.
Heard the learned counsels appearing on behalf of the parties.
Let this matter come up for hearing under the heading 'For Orders' on 23rd September, 2022.
(Jay Sengupta, J.) 2