Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 416 in The Merchant Shipping Act, 1958 416. Decision of question whether a vessel is a sailing vessel. - If any question arises whether a vessel is a sailing vessel or not for the purposes of this Part, it shall be decided by the Director General and his decision thereon shall be final.
