Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(l) in Jammu and Kashmir State Board of School Education Act, 1975 (l)"Text Book" in relation to any standard or course means any book prescribed/approved by the Board or caused to be prepared/approved by the Board;
