Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(3) in Andhra Pradesh Women's Commission Act, 1998 (3)In the discharge of their functions under this Act, the Director and other staff referred to in subsection (1) shall be subject to the administrative control of the Chairperson.
