Punjab-Haryana High Court
Kharar Rice Mills And Others vs Union Of India And Ors on 3 September, 2012
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.13157 of 2011 (O&M)
Decided on : 03-09-2012
Kharar Rice Mills and others
....Petitioners
VERSUS
Union of India and Ors
....Respondents
CORAM:- HON'BLE MR. JUSTICE MAHESH GROVER Present:- Mr. D.D.Bansal , Advocate for the petitioners Mr. Ajay Kaushik, Advocate for respondent no.1. Mr. P.S.Thiara, Addl. AG, Punjab MAHESH GROVER, J Learned counsel for the petitioner states that the instant petition has been rendered infructuous and the same may be disposed of as such.
Ordered accordingly.
September 3, 2012 (Mahesh Grover) rekha Judge