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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Mizoram - Subsection

Section 69(a) in The Mizoram Excise Act, 1973

(a)the intoxicant, hemp plant (Cannabis Sativa L.), still, utensil, implement, apparatus or materials in respect of or by means of which such offence has been committed;