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Himachal Pradesh High Court

Major Onkar Singh Guleria vs . State Of Hp And on 29 December, 2022

Bench: Sabina, Sushil Kukreja

Major Onkar Singh Guleria vs. State of HP and others alongwith connected matter .

LPA No.155 of 2014 a/w Cr.OPC No.1 of 2014 LPA No.155 of 2014 29.12.2022 Present: Mr. Mukul Sood, Advocate as Legal Aid Counsel for the appellant.

Mr. Anil Jaswal, Additional Advocate General, for respondents No.1, 2, 4 and 5/State.

Cr.OPC No.1 of 2014 Mr. Virender Singh Rathore, Advocate as Amicus Curiae.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

List after winter vacation.

( Sabina ) Judge ( Sushil Kukreja ) December 29, 2022 (KS) Judge ::: Downloaded on - 29/12/2022 20:48:35 :::CIS