Supreme Court - Daily Orders
Ashalatha Ganesh Shetty vs Ganesh Gopal Shetty on 27 April, 2023
Bench: A.S. Bopanna, Dipankar Datta
ITEM NO.1 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (C) No. 1018/2022
ASHALATHA GANESH SHETTY Petitioner(s)
VERSUS
GANESH GOPAL SHETTY Respondent(s)
(IA No. 66455/2022 - EX-PARTE STAY)
Date : 27-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Shankey Agrawal, AOR
Mr. Nitin Lonkar, Adv.
Ms. Sonali Suryawanshi, Adv.
Ms. Pradnya Bheke, Adv.
For Respondent(s) Mr. Rajeev Maheshwaranand Roy, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the respondent seeking an adjournment to file counter affidavit, matter is adjourned by four weeks.
(RAJNI MUKHI) (DIPTI KHURANA)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2023.04.27
17:14:46 IST
Reason: