Section 27C(4) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967
(4)When the scheme of consolidation is complete and if all the owners affected by such scheme, agree to enter into possession of the holdings allotted to them thereunder the Consolidation Officer may allow them to enter into such possession from a date to be mentioned in the scheme.Explanation. - For the purpose of this Section owner shall include the State Government in respect of unoccupied land.
