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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(iii) in Orissa Government Vehicles (Control and Use) Rules, 1978

(iii)Journeys performed by Government officials when they have to be picked up from their residence and/or dropped back after completion of work at places outside their normal place of work or outside the normal working hours.