Patna High Court - Orders
M/S Kishan Freight Forwarders Through ... vs The Union Of India & Ors on 18 April, 2018
Author: Vikash Jain
Bench: Vikash Jain
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.873 of 2018
In
REQ. CASE 2 of 2014
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M/s Kishan Freight Forwarders through Its Proprietor Kishan Kukeraja
.... .... Petitioner
Versus
The Union of India & Ors
.... .... Respondents
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Appearance :
For the Petitioner : Mr. Sumeet Kumar Singh, Advocate
For the Respondents : Mr. Anil Kumar Sinha,
Mr. Ankit Katriar, Advocates
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
2 18-04-2018Perused the office notes.
2. As prayed, learned counsel for the petitioner is permitted to remove the defects, as pointed out by the office, in course of the day.
(Vikash Jain, J) B.T/-
U