Supreme Court - Daily Orders
Chief Manager/ Authorized Officer ... vs G Mahimaiah on 31 July, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.14 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 31806/2014
(Arising out of impugned final judgment and order dated 28-08-2014
in FA No. 483/2014 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
CHIEF MANAGER/ AUTHORIZED OFFICER
STATE BANK OF MYSORE Petitioner(s)
VERSUS
G MAHIMAIAH Respondent(s)
WITH
S.L.P.(C)...CC No. 7600/2016 (XVII)
Date : 31-07-2017 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. K.N. Agnihotri, Adv.
Mr. Abhigya, Adv.
Mr. Dushyant Kumar, Adv.
Mr. Pradeep Kumar Dubey, AOR
Mr. Abhay Kumar, AOR
For Respondent(s) Mr. Abhay Kumar, AOR
Mr. A. N. Arora, AOR
UPON hearing the counsel the Court made the following
O R D E R
31806/2014 In view of order dated 30.10.2015 having been passed by the National Consumer Disputes Redressal Commission, the petition has become infructuous.
Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.08.01The special leave petition is dismissed on having become 17:03:03 IST Reason: infructuous.
1 CC No. 7600/2016The matter is adjourned.
(MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR 2