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Supreme Court - Daily Orders

Chief Manager/ Authorized Officer ... vs G Mahimaiah on 31 July, 2017

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.14                                   COURT NO.5                    SECTION XVII

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                         No(s).      31806/2014

     (Arising out of impugned final judgment and order dated 28-08-2014
     in FA No. 483/2014 passed by the National Consumer Disputes
     Redressal Commission, New Delhi)

     CHIEF MANAGER/ AUTHORIZED OFFICER
     STATE BANK OF MYSORE                                                       Petitioner(s)

                                                         VERSUS

     G MAHIMAIAH                                                                Respondent(s)

     WITH
     S.L.P.(C)...CC No. 7600/2016 (XVII)

     Date : 31-07-2017                    These petitions were called on for hearing
                                          today.

     CORAM :                              HON'BLE MR. JUSTICE MADAN B. LOKUR
                                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                    Mr.    K.N. Agnihotri, Adv.
                                          Mr.    Abhigya, Adv.
                                          Mr.    Dushyant Kumar, Adv.
                                          Mr.    Pradeep Kumar Dubey, AOR

                                          Mr. Abhay Kumar, AOR

     For Respondent(s)                    Mr. Abhay Kumar, AOR

                                          Mr. A. N. Arora, AOR

                           UPON hearing the counsel the Court made the following

                                                      O R D E R

31806/2014 In view of order dated 30.10.2015 having been passed by the National Consumer Disputes Redressal Commission, the petition has become infructuous.

Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.08.01

The special leave petition is dismissed on having become 17:03:03 IST Reason: infructuous.

1 CC No. 7600/2016

The matter is adjourned.

(MEENAKSHI KOHLI) (SHARDA KAPOOR) COURT MASTER ASSISTANT REGISTRAR 2