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[Cites 0, Cited by 0] [Section 119(1)] [Section 119] [Entire Act]

NCT Delhi - Subsection

Section 119(1)(c) in The New Delhi Municipal Council Act, 1994

(c)any place or premises which he has reason to believe are being used or are about to be used for any performance or show in respect of which the theatre-tax is payable or would be payable;