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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

(2)The particulars of a [travel agent, excursion agent or guide] [Substituted by Act VI of 1982, Section 12.] black-listed shall be exhibited at conspicuous place and notified to all travel, trade and other concerned organisations, foreign missions in India and Indian missions abroad etc.