Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 384 in Rules of Procedure and Conduct of Business in Lok Sabha 384. Restriction on use of Chamber of House. - The Chamber of the House shall not be used for any purpose other than the sittings of the House.Admission of Officers of the Council
