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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1) in The M.P. Jan Shiksha Adhiniyam, 2002

(1)The State Government shall designate one of the middle schools for a cluster of primary and middle schools in every districts, as Jan Shiksha Kendra for improving the quality of elementary and adult education.