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[Cites 0, Cited by 0] [Section 700] [Entire Act]

State of Jharkhand - Subsection

Section 700(b) in Bihar Education Code, 1961

(b)A notice of each meeting with an agenda paper shall be circulated by the Secretary not later than the tenth day before the meeting. No business not on the agenda paper shall be considered except with the consent of two-third of the members present.