Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in The Taxation Laws (Amendment And Miscellaneous Provisions) Act, 1965 (1)The Taxation Laws (Amendment and Miscellaneous Provisions) Ordinance, 1965 (5 of 1965 ) is, hereby repealed.
