Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Entire Act] Union of India - Section Section 1 in The Central Reserve Police Force Act, 1949 1. Short title and extent.— (1)This Act may be called the Central Reserve Police Force Act, 1949.(2)It extends to the whole of India, and applies to members of the Force, wherever they may be.
