Gujarat High Court
Babubhai Tejabhai Parmar vs The State Of Gujarat - Opponent(S) on 20 November, 2006
Author: C.K.Buch
Bench: C.K.Buch
CR.A/1944/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1944 of 2006
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BABUBHAI TEJABHAI PARMAR - Appellant(s)
Versus
THE STATE OF GUJARAT - Opponent(s)
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Appearance :
MR CB DASTOOR for Appellant
MS.PANDIT, ADDL. PUBLIC PROSECUTOR, for Opponent
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CORAM : HONOURABLE MR.JUSTICE C.K.BUCH
Date : 20/11/2006
ORAL ORDER
Appeal is admitted.
(C.K.BUCH, J.) sompura