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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)a plan of the area together with description report connecting one of the corner pillars with a fixed reference [point in the vicinity. However plan of the area is not required for applications submitted in FORM NO. 1-G, FORM NO. 1-I or FORM NO. 1-L] [Substituted by Rajasthan Gazette Extra Ordinary dated 25/05/2012];