Allahabad High Court
Ramesh Chandra And Others vs Additional Commissioner Lucknow ... on 20 July, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 4287 of 2006 Petitioner :- Ramesh Chandra And Others Respondent :- Additional Commissioner Lucknow Mandal Lucknow And Others Petitioner Counsel :- Anil Kumar Srivastava Respondent Counsel :- C.S.C.,D.P.Singh,M.L.Bharti Hon'ble S.C. Chaurasia,J.
List has been revised.
None appears on behalf of the petitioner. Sri Lalit Kishore Tewari, learned counsel for the opposite parties nos. 4 to 7 is present.
The writ petition is dismissed for want of prosecution. Interim order, if any, stands vacated. Order Date :- 20.7.2010 AKS