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[Cites 0, Cited by 0] [Section 62(12)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(12)(b) in Bihar Factories Rules, 1950

(b)Class B fire.-There shall be at least one fire extinguisher either foam type or carbon dioxide or dry powder per 50 square metres of floor area and shall be so distributed that no person is required to travel more than 15 metres from any point to reach the nearest equipment. In addition to the requirement of extinguishers specified here, requirements as laid down in clause (a) shall also be provided..