- The Superintendent and the Medical Officer of the jail and the Magistrate of the District, ora first class Magistrate deputed by him, are to be present when an execution is being carried out. The Medical Officer must not be below the rank of an Assistant Surgeon; in case the Superintendent is a Medical Officer it is not necessary for another Medical Officer to attend, and if he is a Magistrate of the First Class, it is not necessary for another Magistrate to attend.
