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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 291(1) in Arunachal Pradesh Municipal Act, 2007

(1)It shall be the duty of the Municipality to take such measures as are necessary for preventing, or checking the spread of any dangerous diseases in the municipal area or of any epidemic disease among any animals therein