(1)This Act may be called the Jamia Millia Islamia Act, 1988.(2)It shall come into force on such [date] [26th December, 1988, vide notifications No. S.O. 1195(E), dated 21st December, 1988, See Gazette of India, Extraordinary, part II, sec. 3(ii).] as the Central Government may, by notification in the Official Gazette, appoint.
