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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(14) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(14)to arrange for inspection of colleges and other branches of the University and to take measures to ensure that proper standard of instruction, teaching or training, research and extension are maintained;