Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 38] [Entire Act] State of Rajasthan - Subsection Section 38(2) in Rajasthan Excise Act, 1950 (2)The decision of the Excise Commissioner as to what is a technical defect, irregularity or omission shall be final.
