Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(d) in The Netaji Subhas Open University Act, 1997 (d)[ to design and develop distance education programme relevant to the specific needs of the people;] [[Clauses (d) and (e) substituted by W.B. Act 17 of 2003 which were earlier as under:-
