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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Richardson and Cruddas Ltd.(Acquisition and Transfer of Undertaking) Act, 1972

(3)The Central Government may take, or cause to be taken, all necessary steps for securing possession of all properties which have vested in that Government under section 3.