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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Oil Mines Regulations, 2017

(4)The owner, agent or manager of a mine shall provide landing platform or cage on ladders of more than six metre to a maximum unbroken length of nine metre:Provided that nothing in this sub-regulation shall apply where personal fall arrest system is used on the ladder.