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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Karnataka - Subsection

Section 129(2)(k) in Karnataka Co-Operative Societies Act, 1959

(k)[ conduct of election of members of the committee and office bearers of the co-operative society including appointment of returning officers, polling officers and such other officers, and their powers and functions;] [Substituted by Act 25 of 1998 w.e.f. 15.08.1998.]