Section 4(1)(iii) in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013

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State of Gujarat - Subsection

Section 4(1)(iii) in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)Seventy-five percent of the total sanctioned seats of the Master of Computer Application (MCA) course in the unaided Colleges or Institutions, and

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State of Gujarat - Subsection

Section 4(1)(iii) in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013